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Young Sports Union Cum Library (Ysu) vs State Of Manipur & Ors
2026 Latest Caselaw 2588 Mani

Citation : 2026 Latest Caselaw 2588 Mani
Judgement Date : 7 April, 2026

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Manipur High Court

Young Sports Union Cum Library (Ysu) vs State Of Manipur & Ors on 7 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                       IN. 16 & 17
DEVANANDA DEVANANDA SINGH
            Date: 2026.04.07 13:45:11
SINGH       +05'30'


                              IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL
          WP(C) No. 209 of 2018
          Young Sports Union Cum Library (YSU)                    ... Petitioner
                 Vs.
          State of Manipur & ors.                                 ... Respondents
                 With
          WP(C) No. 264 of 2018

                                    B E F O R E
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                           O R D E R

07-04-2026

Ms. Geetarani Waikhom, learned counsel representing the counsel for the petitioners seeks adjournment of hearing of these cases citing personal difficulty on the part of the conducting counsel.

Mrs. R.K. Emily, learned Deputy GA appearing for the respondents submitted that she has no objection.

As prayed for, list these cases again on 08-06-2026.

Earlier interim order shall continue till the next date.

JUDGE Devananda

 
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