Shiv Kumar Singh vs Union Of India & 5 Ors
2026 Latest Caselaw 2581 Mani

Manipur High Court

Shiv Kumar Singh vs Union Of India & 5 Ors on 7 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                           Item No. 106

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 110 of 2025

           Shiv Kumar Singh.
                                                                    ...Petitioner
                                         - Versus -
           Union of India & 5 Ors.
                                                              ...Respondents

                              B E F O R E
               HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                       ORDER

07-04-2026

Ms. W. Gitarani, learned counsel and Joint Secretary, High Court Bar

Association of Manipur, mentioned on behalf of the petitioner that the matter

may be listed on some other day.

List this case on 28-05-2026.

Interim order, if any, is extended till the next date.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.07 VICTORIA 12:29:54 +05'30'