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The State Public Information Officer ... vs Vrs
2026 Latest Caselaw 2575 Mani

Citation : 2026 Latest Caselaw 2575 Mani
Judgement Date : 7 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

The State Public Information Officer ... vs Vrs on 7 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:                                                          Item Nos. 92
      2026.04.07
                        IN THE HIGH COURT OF MANIPUR
ayum 13:41:22
      +05'30'                     AT IMPHAL

          WP(C) No. 68 of 2021
          The State Public Information Officer (SPIO)              ...Petitioner/s
             Vrs.
          Manipur Information Commissioner                       ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

07.04.2026

On the request made by Ms. W. Geetarani, learned

counsel representing the Advocate on records for the petitioner,

list this case again on 22.06.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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