Waikhom Nimaichand Singh vs Vrs
2026 Latest Caselaw 2565 Mani

Manipur High Court

Waikhom Nimaichand Singh vs Vrs on 6 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KHOIROM Digitally
          KHOIROM
                   signed by

BIPINCHAN BIPINCHANDRA
          Date: 2026.04.06
                           SINGH
                                                                                     S1. Item No. 7
DRA SINGH 01:30:49 +05'30'
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL

                                          CRP(CRP.Art.227) No. 10 of 2023


              Waikhom Nimaichand Singh
                                                                              ...Petitioner/s
                 Vrs.
              Manoharmayum Geetchandra Sharma & 2 Ors.
                                                                              ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

06.04.2026

This matter has been listed for fixing another date of listing.

On the joint request made by the learned counsel appearing

for the parties, list this case again on 04.05.2026.

JUDGE

Bipin

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