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Khaidem Menjor Singh & Anr vs Vrs
2026 Latest Caselaw 2562 Mani

Citation : 2026 Latest Caselaw 2562 Mani
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Khaidem Menjor Singh & Anr vs Vrs on 6 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
              Digitally signed by
KHOIROM KHOIROM
BIPINCHAN BIPINCHANDRA
          SINGH
                                                                                      S1. Item No. 9
DRA SINGH Date: 2026.04.06
          01:31:26 +05'30'
                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                                           CRP(CRP.Art.227) No. 41 of 2023


           Khaidem Menjor Singh & Anr.
                                                                               ...Petitioner/s
              Vrs.
           Bachaspatimayum Birendra Sharma
                                                                               ...Respondent/s

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

06.04.2026

This matter has been listed for fixing another date of listing.

On the joint request made by the learned counsel appearing

for the parties, list this case again on 04.06.2026.

JUDGE

Bipin

Page 1

 
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