N. Romikanta Singh vs Dhanamanjuri University & Anr
2026 Latest Caselaw 2546 Mani

Citation : 2026 Latest Caselaw 2546 Mani
Judgement Date : 6 April, 2026

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Manipur High Court

N. Romikanta Singh vs Dhanamanjuri University & Anr on 6 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                    Item Nos. 94-95

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 775 of 2025

            N. Romikanta Singh.
                                                              ...Petitioner
                                         - Versus -
            Dhanamanjuri University & Anr.
                                                           ...Respondents
                                        With
                               MC(WP(C)) No. 719 of 2025

                               B EF O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

06-04-2026

Mr. I. Denning, learned counsel for the respondents, prays for one

week's time for filing counter affidavit.

Ms. Malemleima H., learned counsel for the petitioner/applicant, has

no objection.

List these cases on 11-05-2026.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2026.04.06 VICTORIA 17:17:45 +05'30'

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