L. Memcha Devi vs State Of Manipur & 6 Ors
2026 Latest Caselaw 2536 Mani

Manipur High Court

L. Memcha Devi vs State Of Manipur & 6 Ors on 6 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                     Item Nos. 71-72

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 288 of 2024

            L. Memcha Devi.
                                                               ...Petitioner
                                         - Versus -
            State of Manipur & 6 Ors.
                                                           ...Respondents
                                        With
                               MC(WP(C)) No. 260 of 2024

                               B EF O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                        ORDER

06-04-2026

Ms. S. Nikita, learned counsel for respondent Nos. 6 & 7, submits that

the matters may be taken up on some other day.

Ms. Malemleima H., learned counsel for the petitioner/applicant; Ms.

Ch. Monibala, learned counsel for respondent No. 5; and Mr. Niranjan

Sanasam, learned Government Advocate for the State respondents, have

no objection.

List these cases on 01-06-2026.

                                                           JUDGE

 Victoria


NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.06

VICTORIA 17:16:45 +05'30'