Soibam Rojitkumar & 6 Ors vs State Of Manipur & Anr
2026 Latest Caselaw 2531 Mani

Manipur High Court

Soibam Rojitkumar & 6 Ors vs State Of Manipur & Anr on 6 April, 2026

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                         Item No. 114

                            IN THE HIGH COURT OF MANIPUR
                                      AT IMPHAL

                                 WP(C) No. 227 of 2026

            Soibam Rojitkumar & 6 Ors.
                                                               ...Petitioners
                                         - Versus -
            State of Manipur & Anr.
                                                            ...Respondents

                               B EF O R E
                HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

                                      ORDER

06-04-2026

Mr. B.P. Sahu, learned senior counsel for the petitioners, submits that

the matter may be disposed of in terms of the observation in the order dated

25-03-2026 directing the State respondents to take instructions.

Mr. Y. Robert, learned Dy. Government Advocate for the State

respondents, submits that he may be given two weeks' time for taking

instructions.

List this case on 20-04-2026.

                                                           JUDGE

 Victoria



NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
         Date: 2026.04.06

VICTORIA 17:19:40 +05'30'