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Rk Drabin Singh & Anr vs Vrs
2026 Latest Caselaw 2500 Mani

Citation : 2026 Latest Caselaw 2500 Mani
Judgement Date : 4 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Rk Drabin Singh & Anr vs Vrs on 4 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:                                                           Item Nos. 39-41
      2026.04.04
                           IN THE HIGH COURT OF MANIPUR
ayum 17:10:09
      +05'30'
                                     AT IMPHAL

             WP(C) No. 1084 of 2022
             RK Drabin Singh & Anr                                    ...Petitioner/s
                 Vrs.
             State of Manipur & Anr                                 ...Respondent/s

With MC(WP(C)) No. 483 of 2025 WP(C) No. 525 of 2019

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

04.04.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 26.05.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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