Konjengbam Roshan vs Vrs
2026 Latest Caselaw 2475 Mani

Citation : 2026 Latest Caselaw 2475 Mani
Judgement Date : 4 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Konjengbam Roshan vs Vrs on 4 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

Lucy Digitally
     signed by

Guru Lucy
     Gurumayum
                                                                Item Nos. 19-21
mayu Date:
     2026.04.04
                     IN THE HIGH COURT OF MANIPUR
m    17:11:15
     +05'30'                   AT IMPHAL

        MC(WP(C)) No. 189 of 2026
        Konjengbam Roshan                                       ...Applicant/s
            Vrs.
        State of Chief Information Commissioner & 3 Ors        ...Respondent/s

With MC(WP(C)) No. 531 of 2024 WP(C) No. 634 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

04.04.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 17.04.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1