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H. Biren Singh vs Vrs
2026 Latest Caselaw 2470 Mani

Citation : 2026 Latest Caselaw 2470 Mani
Judgement Date : 4 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

H. Biren Singh vs Vrs on 4 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
          Digitally
Lucy signed  by Lucy
      Gurumayum
Gurum Date:
      2026.04.04                                                  Item Nos. 13-14
ayum 17:12:30
      +05'30'
                           IN THE HIGH COURT OF MANIPUR
                                     AT IMPHAL

          WP(C) No. 419 of 2024
          H. Biren Singh
                                                                   ...Petitioner/s
              Vrs.
          State of Manipur & 3 Ors                               ...Respondent/s

With MC(WP(C)) No. 364 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

04.04.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 06.04.2026.

JUDGE

Lucy

Page 1

 
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