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Oinam Anjana Devi vs Vrs
2026 Latest Caselaw 2439 Mani

Citation : 2026 Latest Caselaw 2439 Mani
Judgement Date : 2 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Oinam Anjana Devi vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Lucy Digitally signed
      by Lucy
Gurum Gurumayum                                                    Item Nos. 73-74
      Date: 2026.04.02
                           IN THE HIGH COURT OF MANIPUR
ayum 16:22:49 +05'30'
                                     AT IMPHAL

             WP(C) No. 109 of 2023
             Oinam Anjana Devi                                      ...Petitioner/s
                 Vrs.
             State of Manipur & 20 Ors                           ...Respondent/s

With MC(WP(C)) No. 93 of 2023

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Mr. Abhishek Prasad Sahu, learned counsel appearing

for the petitioner seeks adjournment of the hearing of these cases

citing personal inconvenience on the part of the conducting

counsel.

Mrs. L. Monomala, learned GA and Mr. Eengba,

learned counsel appearing for the respondents submitted that

they have no objection.

As prayed for, list these cases again on 02.06.2026.

JUDGE

Lucy

Page 1

 
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