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Benjamin Lalneisang Saiate vs Vrs
2026 Latest Caselaw 2434 Mani

Citation : 2026 Latest Caselaw 2434 Mani
Judgement Date : 2 April, 2026

[Cites 0, Cited by 0]

Manipur High Court

Benjamin Lalneisang Saiate vs Vrs on 2 April, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
         Digitally
Lucy signed by Lucy
      Gurumayum
Gurum Date:
      2026.04.02          IN THE HIGH COURT OF MANIPUR
                                                                     Item Nos. 42-43


ayum 16:15:01
      +05'30'                       AT IMPHAL

            WP(C) No. 6 of 2026
            Benjamin Lalneisang Saiate                               ...Petitioner/s
                Vrs.
            State of Manipur & 6 Ors                               ...Respondent/s

With MC(WP(C)) No. 7 of 2026

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

02.04.2026

Due to paucity of time, hearing of these cases cannot

be taken up today.

On the joint made by the learned counsel appearing

for the parties, list these cases again on 24.04.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

Page 1

 
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