Th. Achouba Singh vs Vrs
2026 Latest Caselaw 2362 Mani

Manipur High Court

Th. Achouba Singh vs Vrs on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

LAISHRA Digitally signed
         by LAISHRAM
M        DHAKESHORI
         DEVI
DHAKESH Date:
ORI DEVI 2026.04.01
         16:47:07 +05'30'
                                                                                 Item Nos. 79-80
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL

                    WP(C) No.330 of 2021
                    Th. Achouba Singh                                   ...Petitioner/s
                        Vrs.
                    Union of India & 2 ors.                             ...Respondent/s

With WP(C) No. 18 of 2020

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

01.04.2026

Due to paucity of time, hearing of these cases cannot be

taken up today.

On the joint request made by the learned counsel

appearing for the parties, list these cases again on 24-04-2026.

Earlier interim order shall continue till the next date.

JUDGE

Dhakeshori

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