Salam Kunjakishore vs State Of Manipur & Ors
2026 Latest Caselaw 2359 Mani

Manipur High Court

Salam Kunjakishore vs State Of Manipur & Ors on 1 April, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                   IN. 6 & 7
DEVANANDA   DEVANANDA SINGH
            Date: 2026.04.01 16:27:13
SINGH       +05'30'

                            IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL
         WP(C) No. 241 of 2026
         Salam Kunjakishore                                  ... Petitioner
                Vs.
         State of Manipur & ors.                             ... Respondents
                With
         MC(WP(C)) No. 261 of 2026

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

01-04-2026

Mr. M. Hemchandra, learned senior counsel appeared on behalf of the petitioner through VC platform and prays for taking up this matter tomorrow citing personal inconvenience.

Mr. Shyam Sharma, learned GA appearing for the State respondents submitted that he has no objection.

As prayed for, list these cases again on 02-04-2026.

JUDGE Devananda