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Soibam Subhaschandra Singh vs Sagolshem Kebi Devi & Ors
2025 Latest Caselaw 590 Mani

Citation : 2025 Latest Caselaw 590 Mani
Judgement Date : 16 September, 2025

Manipur High Court

Soibam Subhaschandra Singh vs Sagolshem Kebi Devi & Ors on 16 September, 2025

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                                           IN. 1 to 4
SHOUGRAKPAM       Digitally signed by
                  SHOUGRAKPAM
DEVANANDA         DEVANANDA SINGH
                  Date: 2025.09.17 11:48:01
SINGH             +05'30'


                               IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
      El. Petn. No. 11 of 2022
      Soibam Subhaschandra Singh                            ... Petitioner
            Vs.
      Sagolshem Kebi Devi & ors.                            ... Respondents
            With
      MC(El. Petn.) No. 133 of 2022;
      MC(El. Petn.) No. 27 of 2024 &
      MC(El. Petn.) No. 57 of 2022

                                B E F O R E
                  HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                              O R D E R

16-09-2025

I have heard at length the submission advanced by Mr. H.S. Paonam, learned senior counsel appearing for the petitioner and the learned senior counsel submitted the distinguishing point in relation to the cited case laws submitted on behalf of the respondent No. 1. The learned senior counsel, however, submitted that he will furnish the relevant paras of the judgment only.

On the other hand, Mrs. L. Ayangleima, learned counsel appearing for the respondent No. 1 seeks one day time to submit a written chart distinguishing the case laws cited on behalf of the petitioner and also to permit her to submit some points with regard to the distinguishing point of the judgments.

As prayed for by the learned counsel, list these cases again on 18-09-2025 on top of the list.

JUDGE Devananda

 
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