Laishram Swarnalata Devi vs Laishram (N) Memchoubi Devi; & Ors
2025 Latest Caselaw 665 Mani

Manipur High Court

Laishram Swarnalata Devi vs Laishram (N) Memchoubi Devi; & Ors on 10 October, 2025

KABORAMBA Digitally
          KABORAMBAM
                    signed by

M SANDEEP SANDEEP SINGH                                                              Sl. No. 27
          Date: 2025.10.10
SINGH     15:17:17 +05'30'
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
                                       MC (Mat. App.) No. 18 of 2025

                      Laishram Swarnalata Devi
                                                                                   Applicant
                                             Vs.
                      Laishram (N) Memchoubi Devi; & Ors.
                                                                                 Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. M. SUNDAR HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA (ORDER)

(Order of the Court was made by M. Sundar, CJ)

10.10.2025 Mr. S. Rupachandra, learned senior counsel instructed by Mr. Md.

Shahidur Rahaman, learned counsel for the applicant is before us.

Captioned miscellaneous case has been filed with a condonation of

delay (CoD) prayer qua 44 days in filing a Matrimonial Appeal arising out of

judgment and decree dated 09.04.2025 on the file of learned Family Court,

Manipur in Mat (Dec.) Suit No. 2 of 2023.

Issue notice to respondents returnable in four weeks, i.e.,

returnable by 14.11.2025. Private notice permitted.

List on 14.11.2025.

                                   JUDGE                             CHIEF JUSTICE
         Sandeep