Sagolshem Sukumar Singh vs Manipur Public School Society & Anr
2025 Latest Caselaw 364 Mani

Manipur High Court

Sagolshem Sukumar Singh vs Manipur Public School Society & Anr on 28 May, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                                              1

                                                                          Item No. 27-28
                         IN THE HIGH COURT OF MANIPUR
                                   AT IMPHAL

                                  WP(C) No. 113 of 2024
                                 With WP(C) No. 99 of 2024


              Sagolshem Sukumar Singh                                   Petitioner

                                        Vs.

              Manipur Public School Society & Anr                       Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

28.05.2025

Mrs. I. Bimola, learned counsel appearing for the respondents submitted that she has received instruction and that the counter affidavit will be filed within 2(two) weeks. The learned counsel accordingly, seeks 3(three) weeks time for filing counter affidavit.

Mr. I. Denning, learned counsel appearing for the petitioner submitted that the issue raise in the present writ petition is squarely cover by the Judgment and order dated 24.05.2024 passed by this Court in WP(C) No. 749 of 2022. The learned counsel accordingly, submitted that the present writ petition can be disposed of in terms of the aforesaid order.

The submission made by the learned counsel for the petitioner will be considered on the next date after filing of counter affidavit.

List these cases again on 11.07.2025.

JUDGE

Lucy

LUCY Digitally by LUCY signed

GURUM GURUMAYUM Date: 2025.05.28 AYUM 13:27:27 +05'30'