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Sagolshem Sukumar Singh vs Vrs
2025 Latest Caselaw 16 Mani

Citation : 2025 Latest Caselaw 16 Mani
Judgement Date : 9 May, 2025

Manipur High Court

Sagolshem Sukumar Singh vs Vrs on 9 May, 2025

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
            Digitally signed
LAISHRAM by LAISHRAM
DHAKESH DHAKESHORI
         DEVI
ORI DEVI Date: 2025.05.09
            15:43:07 +05'30'                                                    Item No. 22-23
                                        IN THE HIGH COURT OF MANIPUR
                                                  AT IMPHAL

                  WP(C) No. 113 of 2024
                  Sagolshem Sukumar Singh                                  ...Petitioner/s
                     Vrs.
                  Manipur Public School Society & anr.                     ...Respondent/s

With WP(C) No. 99 of 2024

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 09.05.2025

Mr. Disney, learned counsel appearing for the respondents seeks two weeks' time for filing counter affidavit.

On the other hand, Ms. N. Deepika, learned counsel appearing for the petitioner submitted that the issue raised in the present writ petition is squarely covered by a judgment and order passed by this Court. The learned counsel, accordingly, prays for fixing a short date.

As prayed for, list these cases again on 28-05-2025.

JUDGE

Dhakeshori

Page 1

 
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