The Principal Accountant General ( A & E) vs K. Yangla And 4 Others
2025 Latest Caselaw 321 Mani

Manipur High Court

The Principal Accountant General ( A & E) vs K. Yangla And 4 Others on 19 March, 2025

SHAMURAILATPAM SUSHIL                Digitally signed by SHAMURAILATPAM SUSHIL
                                     SHARMA                                      Page |1
SHARMA                               Date: 2025.03.24 17:07:19 +05'30'
                                                                                  Item No. 3
                              IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL

                                     MC(WA) No. 71 of 2024
                                     Ref:- WA No. 37 of 2024

                  The Principal Accountant General ( A & E)
                                                                      ...Appellants
                                              - Versus -
                  K. Yangla and 4 Others
                                                                   ...Respondents

                                    B EF O R E
                   HON'BLE THE CHIEF JUSTICE MR. D. KRISHNAKUMAR
                  HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                            ORDER

19-03-2025 (D. Krishnakumar,C.J.),

In view of the judgment and order passed today in WA no. 37 of

2024, this miscellaneous case stands closed.

                                   JUDGE                       CHIEF JUSTICE

         Sushil