Kshetrimayum Roosevelt @ Kemesh Singh vs Officer-In-Charge
2025 Latest Caselaw 298 Mani

Manipur High Court

Kshetrimayum Roosevelt @ Kemesh Singh vs Officer-In-Charge on 5 March, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                                    Item No. 6-7


                   IN THE HIGH COURT OF MANIPUR
                             AT IMPHAL

                                    AB No. 2 of 2025 with
                                    Crl.M.C No. 4 of 2025

             Kshetrimayum Roosevelt @ Kemesh Singh
                                                            .....Petitioner/s

                                           - Versus -

             Officer-in-Charge, Patsoi Police Station
                                                            .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

05.03.2025

[1] Present Mr. Ph. Sanajaoba, learned counsel for the

petitioner and Mr. M. Rarry, learned special PP assisted by Ms. M.

Nikita, learned counsel for the State respondent.

[2] Mr. M. Rarry, learned special PP, concluded his

submission and Mr. Ph. Sanajaoba, learned counsel for the petitioner,

also made rebuttal submission.

[3] Hearing concluded. Order reserved.

[4] Interim order continues till the pronouncement of the

judgment.

JUDGE

Kh. Joshua Maring

KH. JOSHUA KH. JOSHUA MARING Date: 2025.03.06 MARING 10:24:22 +05'30'