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Ningthoujam Kumar Singh vs State Of Manipur
2025 Latest Caselaw 403 Mani

Citation : 2025 Latest Caselaw 403 Mani
Judgement Date : 12 June, 2025

Manipur High Court

Ningthoujam Kumar Singh vs State Of Manipur on 12 June, 2025

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
KHOIROM Digitally
          KHOIROM
                   signed by
                                                                                          Clubbed with
BIPINCHAN SINGH
          BIPINCHANDRA
                                                                                    Crl. A. No. 15 of 2022
DRA SINGH Date: 2025.06.12
          16:47:47 +05'30'
                                               IN THE HIGH COURT OF MANIPUR
                                                         AT IMPHAL

                                                      CRL. A. No. 16 of 2022

                               Ningthoujam Kumar Singh
                                                                                           ... Appellant
                                                             - Versus -

                               State of Manipur
                                                                                        ... Respondent

                                                        B E F O R E
                                        HON'BLE THE CHIEF JUSTICE MR. K. SOMASHEKAR
                                         HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA



                                                          O R D E R

[K. Somashekar, CJ] 12.06.2025

Learned counsel for the appellant, Ms. H. Bisheshwari

appears before this Court physically and seeks a short accommodation

on the premises that she is preparing to submit synoptic note referring

to the judgment of conviction order of sentence rendered by the Court

below.

In these matters, learned Public Prosecutor for the

respondent, Mr. S. Nepolean appears before this Court physically.

However, keeping in view of the submission made by the

learned counsel appearing for the appellant, it is deemed appropriate

that these matters would be listed on 24.07.2025.

                                                     JUDGE                 CHIEF JUSTICE

                               Bipin




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