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Monita Naorem vs Oinam Devananda Singh
2025 Latest Caselaw 187 Mani

Citation : 2025 Latest Caselaw 187 Mani
Judgement Date : 27 January, 2025

Manipur High Court

Monita Naorem vs Oinam Devananda Singh on 27 January, 2025

Author: A. Guneshwar Sharma
Bench: A. Guneshwar Sharma
              Digitally signed
KABORAMBA by KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2025.01.27
SINGH     14:39:39 +05'30'
                                                                                     Item No. 43
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
                                         Mat. App. No. 2 of 2018
                     Monita Naorem
                                                                                   Appellant
                                               Vs.
                    Oinam Devananda Singh
                                                                                Respondent

                                         BEFORE
                    HON'BLE THE CHIEF JUSTICE MR. D. KRISHNAKUMAR
                      HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

    27.01.2025
    D. Krishnakumar, C.J. :

Heard Mr. H. Dijen, learned counsel appearing for the appellant and

Ms. I. Lenibala, learned counsel appearing for the respondent.

Judgment reserved.

                                 JUDGE                           CHIEF JUSTICE
    Sandeep
 

 
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