Sambanduram (Ningol) Heikham (Ongbi) ... vs Moirangthem Sunilkumar Singh; & Ors
2025 Latest Caselaw 290 Mani

Manipur High Court

Sambanduram (Ningol) Heikham (Ongbi) ... vs Moirangthem Sunilkumar Singh; & Ors on 28 February, 2025

KABORAMBA Digitally
          KABORAMBAM
                    signed by

M SANDEEP SANDEEP SINGH
          Date: 2025.02.28                                                           Item No. 4 & 5
SINGH     16:34:19 +05'30'
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL
                                  CRP (C.R.P. Art. 227) No. 15 of 2025
                      Sambanduram (Ningol) Heikham (Ongbi) Tilotama Devi
                                                                                    Petitioner
                                             Vs.
                      Moirangthem Sunilkumar Singh; & Ors.
                                                                                 Respondents
                                                   With
                                 MC [CRP (C.R.P. Art. 227)] No. 20 of 2025

                                           BEFORE
                      HON'BLE THE CHIEF JUSTICE MR. D. KRISHNAKUMAR
                                                 ORDER

28.02.2025 Heard Mr. N. Biren, learned counsel appearing for the petitioner.

Judgment and Order reserved.

The

CHIEF JUSTICE Sandeep