Paonam Khengba Meitei vs State Of Manipur; & 3 Ors
2025 Latest Caselaw 237 Mani

Manipur High Court

Paonam Khengba Meitei vs State Of Manipur; & 3 Ors on 18 February, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORAMBAM
SAPANA CHANU                                                                                Item No. 60
Digitally signed by
KABORAMBAM SAPANA
CHANU
Date: 2025.02.18 13:49:28
+05'30'
                                         IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL
                                                   WP (C) No. 485 of 2023

                                 Paonam Khengba Meitei
                                                                                     Petitioner
                                                     Vs.
                                 State of Manipur; & 3 Ors.
                                                                                    Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 18.02.2025

Mr. N. Zequeson, learned counsel appeared for the petitioner and

Mr. Shyam Sharma, learned GA appeared for the respondents.

The learned counsel appearing for the parties submitted that 3

cases which are analogous with the present writ petition have been heard

and the judgments have been reserved. The learned counsel further

submitted that the outcome of the said writ petition will be covered the

issue raised in the present writ petition and as such, a prayer has been

made for taking up this matter after 3 weeks.

As prayed for, list this case again on 03.04.2025.

Earlier interim order shall continue till the next date.

JUDGE Sapana

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