Nongthongbam Pramo Devi vs State Of Manipur & 2 Ors
2025 Latest Caselaw 331 Mani

Manipur High Court

Nongthongbam Pramo Devi vs State Of Manipur & 2 Ors on 18 August, 2025

Author: A. Guneshwar Sharma

Bench: A. Guneshwar Sharma

                                                            Item No. 41-42


             IN THE HIGH COURT OF MANIPUR
                       AT IMPHAL

                      WP(C) No. 558 of 2024 with
                      MC(WP(C) No. 461 of 2024

       Nongthongbam Pramo Devi
                                                      .....Petitioner/s

                                 - Versus -

       State of Manipur & 2 Ors.
                                                      .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

Order

18.08.2025

[1] Present Mr. A. Mohendro, learned counsel for the petitioner and Mr. Bheigya, learned Jr. G.A. for the State respondent. [2] It is submitted that judgment in the similar matter has been reserved by the Division Bench. [3] Accordingly, list this case on 17.09.2025.

JUDGE

Kh. Joshua Maring