Nahakpam Indrajit Singh vs Sheikh Noorul Hassan; & Ors
2025 Latest Caselaw 528 Mani

Manipur High Court

Nahakpam Indrajit Singh vs Sheikh Noorul Hassan; & Ors on 29 April, 2025

              Digitally signed by
KABORAMBA KABORAMBAM
M SANDEEP SANDEEP SINGH
          Date: 2025.05.02
SINGH     17:23:10 +05'30'                                                           Item No. 14-16
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL
                                            EL. PET. No 6 of 2022

                     Nahakpam Indrajit Singh
                                                                                     Petitioner
                                             Vs.
                     Sheikh Noorul Hassan; & Ors.
                                                                                  Respondents
                                                     With
                                         MC (El. Pet.) No. 43 of 2024
                                                     With
                                         MC (El. Pet.) No. 55 of 2024

                                           BEFORE
                      HON'BLE THE CHIEF JUSTICE MR. D. KRISHNAKUMAR
                                                  ORDER

29.04.2025 Mr. Ajoy Pebam, learned counsel, appearing for the election

petitioner; and Md. Ajmal Hussain, learned counsel, appears for the respondents.

Both the parties have advanced their arguments in MC (El. Pet.) No.

43 of 2024.

Md. Ajmal Hussain, learned counsel for the applicant in MC (El. Pet.)

No. 43 of 2024, for producing judgment of the Hon'ble Supreme Court in which he

seeks to rely upon.

At his request, list these matters on 06.05.2025.

The

CHIEF JUSTICE Sandeep