Athokpam Ojendro Meetei vs Principal Accountant General (A And E)
2025 Latest Caselaw 457 Mani

Manipur High Court

Athokpam Ojendro Meetei vs Principal Accountant General (A And E) on 3 April, 2025

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

KABORA Digitally signed
MBAM byKABORAMBAM
                                                                                     Item No. 54
SAPANA SAPANA    CHANU
       Date: 2025.04.04
CHANU 10:55:50 +05'30'
                                      IN THE HIGH COURT OF MANIPUR
                                                AT IMPHAL
                                                WP (C) No. 15 of 2025

                                   Athokpam Ojendro Meetei
                                                                          Petitioner
                                                      Vs.
                                   Principal Accountant General (A and E), Manipur; & 4
                                   Ors.
                                                                           Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 03.04.2025

Mrs. L. Monomala, learned GA and Mr. L. Gunindro, learned

counsel seek 3 weeks' time for filing counter affidavit.

Mr. Ch. Robinchandra, learned counsel appearing for the

petitioner submitted that the issue raised in the present writ

petition is squarely covered by judgment and order passed earlier

by this Court.

The submission made by the learned counsel appearing for

the petitioner will be considered on the next date.

As prayed for by the learned counsel appearing for the

respondents, list this case again on 08.05.2025.

JUDGE Sapana

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