State Of Manipur & Anr vs A.S. Ringnam & Anr
2024 Latest Caselaw 177 Mani

Manipur High Court

State Of Manipur & Anr vs A.S. Ringnam & Anr on 7 May, 2024

            Digitally signed
LAIRENM by
         LAIRENMAYUM
AYUM INDRAJEET                                                                                Item No. 18
INDRAJE SINGH
         Date:                             IN THE HIGH COURT OF MANIPUR
ET SINGH 2024.05.07
         17:39:15 +05'30'                            AT IMPHAL

                                                    WA No. 10 of 2020

             State of Manipur & anr.
                                                                                           Appellants
                                                      Vs.
             A.S. Ringnam & anr.
                                                                                        Respondents
                                                     BEFORE
                               HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                               HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                         ORDER

07.05.2024.

Siddharth Mridul, C.J.:

Mr. M. Rarry, learned Special State Counsel, appears on behalf of the

appellants; Mr. Kh. Tarunkumar, learned senior counsel, appears on behalf of

respondent No. 1; and Mr. S. Samarjeet, learned Sr. PCCG, appears on behalf of

respondent No. 2.

Arguments have been heard.

Judgment is reserved.

                                        JUDGE                             CHIEF JUSTICE
             Indrajeet