Mehul Desai vs Joint Secretary (Pitndps); & Ors
2024 Latest Caselaw 294 Mani

Manipur High Court

Mehul Desai vs Joint Secretary (Pitndps); & Ors on 23 July, 2024

Bench: Ahanthem Bimol Singh, A. Guneshwar Sharma

SHAMURAILATPAM SUSHIL SHARMA Digitally signed by SHAMURAILATPAM SUSHIL SHARMA
                             Date: 2024.07.23 16:32:52 +05'30'

                                                                                 Item No. 2
                                   IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL

                                      W.P. (Crl.) No. 10 of 2024
                   Mehul Desai
                                                                              Petitioner
                                           Vs.
                  Joint Secretary (PITNDPS); & Ors.
                                                                           Respondents
                                         BEFORE
                      HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
                      HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA
                                             ORDER

23.07.2024 A. Bimol Singh, Judge. :

Heard Mr. L. Shashibhushan, learned senior counsel assisted by Md.

Fakharuddin, learned counsel appearing for the petitioner; Mr. BR Sharma, learned

CGSC appearing for the respondents No. 1 and 2 and Mr. Th. Vashum, learned

counsel appearing for the respondent No. 3.

Hearing concluded.

Judgment is reserved.

                             JUDGE                           JUDGE
        Sushil

IN THE HIGH COURT OF MANIPUR AT IMPHAL

Harshal Desai Petitioner Vs. Joint Secretary (PITNDPS); & Ors.

Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA ORDER

23.07.2024 A. Bimol Singh, Judge. :

Heard Mr. PN Lakhani, learned counsel for the petitioner; Mr. BR

Sharma, learned CGSC appearing for the respondents No. 1 and 2 and Mr. Th.

Vashum, learned counsel appearing for the respondent No. 3.

Hearing concluded.

Judgment is reserved.

                     JUDGE                           JUDGE
Sushil