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As Barnabas & Ors vs Union Of India & Ors
2024 Latest Caselaw 10 Mani

Citation : 2024 Latest Caselaw 10 Mani
Judgement Date : 15 January, 2024

Manipur High Court

As Barnabas & Ors vs Union Of India & Ors on 15 January, 2024

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRA Digitally signed by
         SHOUGRAKPAM
KPAM     DEVANANDA
                                                                                   IN. 52
DEVANAN SINGH
         Date: 2024.01.15
DA SINGH 16:16:50 +05'30'            IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL
              WP(C) No. 607 of 2019
              AS Barnabas & ors.                               ... Petitioners
                    Vs.
              Union of India & ors.                            ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

15-01-2024 Heard Mr. R.S. Reisang, learned senior counsel assisted by Mr. Wungpam Yangya, learned counsel appearing for the petitioners; Mr. S. Samarjeet, learned senior panel counsel appearing for the respondents No. 1 to 4, 7 and 8 and Mr. Niranjan Sanasam, learned GA appearing for the respondents No. 5 and 6.

Hearing concluded.

Judgment reserved.

JUDGE Devananda

 
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