Anupam vs State Of Manipur
2024 Latest Caselaw 349 Mani

Manipur High Court

Anupam vs State Of Manipur on 16 August, 2024

                                                                  Item No. 57 & 58
OINAM
THOIBA MEITEI IN THE HIGH COURT OF MANIPUR
                                  AT IMPHAL
Digitally signed by
OINAM THOIBA MEITEI    Cril. Petn. No. 4 of 2022 with
Date: 2024.08.19
10:49:29 +05'30'       MC(Cril. Petn.) No. 14 of 2023

Anupam
                                                                    ... Petitioner
                                   - Versus -

State of Manipur
                                                                  ... Respondent

                             B E F O R E
             HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU

                                    ORDER

16.08.2024

Heard Mr. D. Julius Raimei, learned counsel appearing for the petitioner and Mr. BR Sharma, learned CGSC appearing for the respondent.

Both the parties filed written argument.

The order is reserved.

Interim order is extended till the announcement of Judgment & Order.

JUDGE

Thoiba