Citation : 2023 Latest Caselaw 306 Mani
Judgement Date : 30 October, 2023
SHAMURAILATPAM SUSHIL Digitally signed by SHAMURAILATPAM SUSHIL
SHARMA Page |1
SHARMA Date: 2023.10.30 16:48:18 +05'30'
Items No. 13-14
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
Cont.Cas(C) No. 183 of 2022
Kabrabam Sanjoy Singh and Another
...Petitioners
- Versus -
Rajesh Agarwal and 5 Others
...Respondents
With Review Petition No. 7 of 2023
BEFORE HON'BLE MR. JUSTICE M.V.MURALIDARAN
30.10.2023
In view of the judgment and order passed today in
MC(Review. Pet.) No. 6 of 2023, post the matters on 05.12.2023.
JUDGE
Sushil
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