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Soraisam Manimacha Singh vs Union Of India And 2 Others
2023 Latest Caselaw 138 Mani

Citation : 2023 Latest Caselaw 138 Mani
Judgement Date : 30 March, 2023

Manipur High Court
Soraisam Manimacha Singh vs Union Of India And 2 Others on 30 March, 2023
          Digitally signed
RAJKUMAR by RAJKUMAR
BIDYASUN BIDYASUNDER
          SINGH
DER SINGH Date: 2023.03.30
          17:09:50 -07'00'
                                                                             Item No. 4
                               IN THE HIGH COURT OF MANIPUR
                                         AT IMPHAL

                               REVIEW PET. NO. 13 OF 2021
                       Soraisam Manimacha Singh
                                                                        ... Petitioner
                                                     -Versus-
                       Union of India and 2 others
                                                                    ... Respondent/s

BEFORE HON'BLE THE ACTING CHIEF JUSTICE M.V. MURALIDARAN HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

30.03.2023

[1] Heard Mr. Ajoy Pebam, learned counsel for the

petitioner and Mr. S. Samarjit, learned DSGI for the Union of

India respondents.

[2] Reserved for judgment.

JUDGE ACTING CHIEF JUSTICE Bidya

 
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