Soibam Subhaschandra Singh vs Sagolshem Kebi Devi & Ors
2023 Latest Caselaw 124 Mani

SHOUGRA Digitally signed by
KPAM
         SHOUGRAKPAM                                                                  IN. 31 to 33
         DEVANANDA
DEVANAN SINGH
         Date: 2023.03.16
DA SINGH 14:42:41 +05'30'            IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL
             El. Petn. No. 11 of 2022
             Soibam Subhaschandra Singh                          ... Petitioner
                   Vs.
             Sagolshem Kebi Devi & ors.                          ... Respondents

With MC(El. Petn.) No. 133 of 2022 & MC(El. Petn.) No. 57 of 2022

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

16-03-2023 Heard Mr. H.S. Paonam, learned senior counsel assisted by Mr. S. Gunabanta, learned counsel appearing for the petitioner, Mr. A. Mohendro, learned counsel assisted by Mrs. L. Ayangleima, learned counsel appearing for the respondent No. 1 and Mr. Ph. Sanajaoba, learned counsel appearing for the respondent No. 3.

As prayed for by the learned counsel appearing for the parties, list these cases again on 31-03-2023 for consideration of the application raising maintainability of the election petition as well as for passing of appropriate judgment in connection with the election petition. In the meantime, the learned counsels are directed to file the Examination-in- Chief of their respective witnesses in the form of an affidavit.

JUDGE Devananda