Y.S. Sandhu vs Union Of India
2023 Latest Caselaw 218 Mani

                                                                        Item No. 74

                          IN THE HIGH COURT OF MANIPUR
                                    AT IMPHAL

                                WP(C) No. 58 of 2018

           Y.S. Sandhu.
                                                              ...Petitioner
                                       - Versus -
           Union of India.
                                                            ...Respondent

                              B E F O R E
               HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                     ORDER

05-07-2023

Heard Mrs. G. Pushpa, learned counsel appearing for the petitioner and

Mr. S. Samarjeet, learned Sr. PCCG appearing for the respondent.

Hearing concluded.

Judgment reserved.

JUDGE

Victoria

NINGOM Digitally signed by NINGOMBAM BAM VICTORIA Date: 2023.07.05 VICTORIA 14:56:46 +05'30'