Rajbir Singh Goyat & 2 Ors vs Officer In Charge
2023 Latest Caselaw 39 Mani

NINGOM Digitally  signed
         by NINGOMBAM
BAM      VICTORIA
                                                                                   Item Nos. 18-20
         Date: 2023.01.24
VICTORIA 14:37:38 +05'30'
                                     IN THE HIGH COURT OF MANIPUR
                                               AT IMPHAL

                                             CRIL. PETN. 5 of 2022

                         Rajbir Singh Goyat & 2 Ors.
                                                                            ...Petitioners
                                                       - Versus -
                         Officer in charge, City Police Station & Anr.
                                                                          ...Respondents
                                                    With
                                               AB No. 10 of 2020
                                               AB No. 9 of 2020

                                            B EF O R E
                            HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR

                                                   ORDER

24-01-2023

Mr. H. Kenajit, learned counsel, appears for the petitioners.

Mr. R.K. Umakanta, learned Public Prosecutor, appearing for the

State, placed reliance on the judgment of the Supreme Court reported in

(2012) 7 SCC 621. However, this judgment has no relevance in the context

of the issue recorded by this Court in its order dated 17-01-2023.

Mr. R.K. Umakanta, learned Public Prosecutor, and Mr. Ajoy Pebam,

learned counsel for respondent No. 2, seek some more time to produce case

law in support of their contention.

Post on 16-02-2023.

CHIEF JUSTICE

Victoria