A. Solomon vs Cbi
2023 Latest Caselaw 18 Mani

                                                                                            Item Nos. 34 & 35
         Digitally
LAIREN signed by
                                         IN THE HIGH COURT OF MANIPUR
MAYUM LAIRENMAYU
       M INDRAJEET
                                                   AT IMPHAL
INDRAJ SINGH
EET
       Date:
       2023.01.10                             CRIL.PETN. No. 27 of 2020
SINGH 13:44:13
       +05'30'                                            With
                                              MC(Cril.Petn.) No. 12 of 2020


                     A. Solomon
                                                                                               ....Petitioner
                                                            - Versus -

                     CBI
                                                                                              ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 10.01.2023

Ms. Niana N., learned counsel, represents Mr. W. Darakeshwar,

learned Sr. PCCG, appearing for the CBI.

Mr. Serto T. Kom, learned counsel for the petitioner, states that the

matter is coming up before the learned Sessions Judge, Imphal West, on

17.01.2023 for pronouncement of judgment.

Post on 18.01.2023.

Earlier interim order shall stand extended till then.

CHIEF JUSTICE

Indrajeet