Ram Kumar Thakur vs Union Of India & Ors
2023 Latest Caselaw 68 Mani

                                                                                 IN. 93 & 94
SHOUGRA Digitally
         by
                  signed

KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH
DA SINGH Date: 2023.02.08         IN THE HIGH COURT OF MANIPU
         14:24:06 +05'30'

                                             AT IMPHAL

         WP(C) No. 1080 of 2018
         Ram Kumar Thakur                                  ... Petitioner
               Vs.
         Union of India & ors.                             ... Respondents

With WP(C) No. 15 of 2019

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 08-02-2023 Mr. Ajoy Pebam, learned counsel appeared for the petitioners.

Mr. Y. Paikhomba, learned counsel appearing for the respondents submitted that the respondents have already filed an SLP being SLP (C) No. 34941/2022 challenging the judgment and order relied on by the present petitioners and that the present matter be taken up after disposal of the said SLP.

As prayed for by the learned counsel for the respondents, list these cases again on 08-05-2023.

JUDGE Devananda