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T. Ibochouba & Ors vs State Of Manipur & Ors
2023 Latest Caselaw 335 Mani

Citation : 2023 Latest Caselaw 335 Mani
Judgement Date : 6 December, 2023

Manipur High Court

T. Ibochouba & Ors vs State Of Manipur & Ors on 6 December, 2023

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

SHOUGRA Digitally signed by                                                      IN. 31
         SHOUGRAKPAM
KPAM     DEVANANDA
DEVANAN SINGH
         Date: 2023.12.06
DA SINGH 15:33:37 +05'30'            IN THE HIGH COURT OF MANIPUR
                                                   AT IMPHAL
           WP(C) No. 528 of 2008
           T. Ibochouba & ors.                                 ... Petitioners
                  Vs.
           State of Manipur & ors.                             ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

06-12-2023 Heard Mr. Juno Rahman, learned counsel appearing for the petitioners and Mr. A. Vashum, learned GA appearing for respondents.

Hearing concluded.

Judgment reserved.

JUDGE Devananda

 
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