Laitonjam Nortombi Singh And 7 ... vs Smt. Laitonjam Ongbi Kunjeshori ...
2023 Latest Caselaw 150 Mani

KABOR Digitally
      signed by
AMBA KABORAMB
      AM LARSON
M     Date:
LARSO 2023.04.10
      16:26:15
N     +05'30'                                                                 Item - 42


                             IN THE HIGH COURT OF MANIPUR
                                       AT IMPHAL

                              CRP(C.R.P. Art. 227) No.39 of 2022

        LAITONJAM NORTOMBI SINGH AND 7 OTHERS


                                                                     .... Petitioner/s
                                           - Versus -

        SMT. LAITONJAM ONGBI KUNJESHORI DEVI AND 3 OTHERS

                                                                   .... Respondent/s

BEFORE HON'BLE MR. JUSTICE A. GUNESHWAR SHARMA

10.04.2023

Present Mr. T. Rajendra, learned senior counsel assisted by Mr.

Bikas Sharma, learned counsel for the petitioners and Mr. N. Suresh,

learned counsel for the respondents.

[2] Mr. T. Rajendra, learned senior counsel for the petitioners points

out that in Annexure-A/6, i.e., Judgment and Order dated 20.07.2019

passed by the Ld. District Judge, Thoubal in Civil Appeal No.4 of 2017,

internal page No.6 of the judgment has not been incorporated and in its

place, internal page No.7 is repeatedly annexed and the learned senior

counsel for the petitioners seeks permission to file an additional affidavit

bringing on record the complete copy of Annexure-A/6.

Prayer is allowed. The same may be done with one week.

 [3]        Fix on 3rd May, 2023.


[4]        Registry is directed to delete the names of Mr. S. Sachindra,

learned counsel, Mr. E. Premchandra, learned counsel, Mr. Khophan,

learned counsel, Mr. N. Rameshwor, learned counsel and Mr. Y.

Nodiachand, learned counsel from the cause list.

JUDGE

- Larson