Yumnam Sharat Singh vs State Of Manipur & 2 Ors
2022 Latest Caselaw 473 Mani

                                         CHONGNUN Digitally signed by
                                                    CHONGNUNKIM GANGTE

                                         KIM GANGTE Date: 2022.10.20 14:21:46
                                                    +05'30'




                                                                           Item No. 58-60


              IN THE HIGH COURT OF MANIPUR
                        AT IMPHAL

 MC(WP(C)) No. 220 of 2021 with MC(WP(C)) No. 39 of 2020 with
                    WP(C) No. 86 of 2019

Yumnam Sharat Singh
                                        ....Applicant

        -Versus-

State of Manipur & 2 Ors                ....Respondents

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

19.10.2022

Heard Mr. Sh. Athoi Singh, learned counsel appearing for the applicant/petitioner, Mr. H. Debendra, learned GA appearing for the respondents and Mr. N. Zequeson, learned counsel appearing for the Mayang Imphal Municipal Council.

Hearing concluded.

Judgment reserved.

JUDGE kim