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Smt. Potsangbam Ranjana Devi vs State Of Manipur And 3 Others
2022 Latest Caselaw 451 Mani

Citation : 2022 Latest Caselaw 451 Mani
Judgement Date : 11 October, 2022

Manipur High Court
Smt. Potsangbam Ranjana Devi vs State Of Manipur And 3 Others on 11 October, 2022
             Digitally signed
RAJKUMAR by RAJKUMAR
BIDYASUN BIDYASUNDER
          SINGH
DER SINGH Date: 2022.10.11                                                        Item No. 108
             15:44:24 +05'30'     IN THE HIGH COURT OF MANIPUR
                                            AT IMPHAL

                                          P(C) No. 726 of 2019


            Smt. Potsangbam Ranjana Devi
                                                                            ...Petitioner

                                                   Vs.

            State of Manipur and 3 others
                                                                        ...Respondents

B E F O R E HON'BLE MR. JUSTICE A. BIMOL SINGH 11-10-2022

Heard Mr. L. Raju, learned counsel appearing for the petitioner

and Mr. A. Vashum, learned Government Advocate appearing for the

respondents.

Hearing concluded.

Judgment reserved.

JUDGE bidya

 
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