E. Gopal Singh vs State Of Manipur
2022 Latest Caselaw 528 Mani

KABORA Digitally signed
MBAM by KABORAMBAM                                                          Item No. 42 & 43
SANDEE SANDEEP                      IN THE HIGH COURT OF MANIPUR
                  SINGH
        Date: 2022.11.22

P SINGH 15:09:52 +05'30'

                                              AT IMPHAL
                                            MC (Crl. A.) No. 6 of 2017

                           E. Gopal Singh
                                                                               Applicant
                                                  Vs.
                           State of Manipur
                                                                            Respondent

With Crl. A. No. 7 of 2017

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 22.11.2022 Sanjay Kumar (C.J.):

Mr. T. Rajendra, learned counsel, appears for the appellant.

Mr. Athouba Khaidem, learned PP, appears for the respondent.

Arguments concluded.

Judgment reserved.

JUDGE CHIEF JUSTICE Sandeep

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