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Naorem Nepolian Meitei & Ors vs Union Of India & Ors
2022 Latest Caselaw 175 Mani

Citation : 2022 Latest Caselaw 175 Mani
Judgement Date : 4 May, 2022

Manipur High Court
Naorem Nepolian Meitei & Ors vs Union Of India & Ors on 4 May, 2022
SHOUGRA Digitally
         by
                  signed
                                                                                            IN. 2
KPAM     SHOUGRAKPAM
         DEVANANDA
DEVANAN SINGH
                                        IN THE HIGH COURT OF MANIPUR
DA SINGH Date: 2022.05.04
         09:57:10 +01'00'

                                                     AT IMPHAL

                     MC(WP(C)) No. 257 of 2021
                     Naorem Nepolian Meitei & ors.                  ... Applicants
                          Vs.
                     Union of India & ors.                          ... Respondents

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 04-05-2022 In view of the judgment and order passed today in the main writ petition, the present application is hereby closed.

JUDGE

Devananda

 
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