Pipa Yaima Dangshawa Maring vs State Of Manipur; & Ors
2022 Latest Caselaw 88 Mani

Citation : 2022 Latest Caselaw 88 Mani
Judgement Date : 9 March, 2022

Manipur High Court

Pipa Yaima Dangshawa Maring vs State Of Manipur; & Ors on 9 March, 2022

KABORAM Digitally signed                                                                     Item No. 1
        by
BAM     KABORAMBAM                                                           (Through Video Conferencing)

SANDEEP SANDEEP    SINGH
        Date: 2022.03.09
SINGH   13:57:58 +05'30'           IN THE HIGH COURT OF MANIPUR
                                             AT IMPHAL

                                             W.A. No. 72 of 2021

                           Pipa Yaima Dangshawa Maring
                                                                                        Appellant
                                              Vs.
                       State of Manipur; & Ors.

                                                                                  Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR JUSTICE LANUSUNGKUM JAMIR

09.03.2022.

Sanjay Kumar (C.J.):

Mr. Anjan Prasad Sahu, learned counsel, appears for the appellant. As the learned Judge had occasion to look into the original record before passing judgment, it would be proper that we also do so before deciding this appeal.

Mr. Athouba Khaidem, learned Government Advocate, states that the original record will be deposited with the Registrar (Judicial) of this Court before the next date of hearing.

Post on 25.03.2022.

A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.

                                   JUDGE                    CHIEF JUSTICE
          Sandeep




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