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Naorem Neplian Meitei & 25 Ors vs Union Of India & 5 Ors
2022 Latest Caselaw 110 Mani

Citation : 2022 Latest Caselaw 110 Mani
Judgement Date : 24 March, 2022

Manipur High Court
Naorem Neplian Meitei & 25 Ors vs Union Of India & 5 Ors on 24 March, 2022
LAISHRAM     Digitally signed by
             LAISHRAM
DHAKESHORI   DHAKESHORI DEVI
                                                                               Item No. 37-38
             Date: 2022.03.24
DEVI         13:43:59 +05'30'
                                                                            (Through video conferencing)


                                                 IN THE HIGH COURT OF MANIPUR
                                                           AT IMPHAL

                         WP(C) No. 159 of 2021
                         Naorem Neplian Meitei & 25 Ors.                  .... Petitioner/s
                         - Versus -

                         Union of India & 5 Ors.                          .... Respondent/s

With MC(WP(C)) No. 257 of 2021

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

24.03.2022

Heard Mr. Ng. Jotindra Luwang, learned counsel appearing for

the petitioners; Mr. Boboy Potsangbam, learned CGSC for respondent

No. 1 and Mr. S. Samarjeet, learned Senior Penal Counsel for

respondent Nos. 2 to 6.

Hearing concluded.

Judgment reserved.

JUDGE

Dhakeshori

 
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