(Through Video Conference) vs Rajkumar Imo Singh
2022 Latest Caselaw 27 Mani

JOHN
TELEN KOM
                                                                          Item No.4
Digitally signed by
JOHN TELEN KOM
Date: 2022.02.01           IN THE HIGH COURT OF MANIPUR
10:50:00 +05'30'                     AT IMPHAL

                                    El.Pet.No.5 of 2017

                               (Through video conference)

      Dr. KH Loken Singh
                                                                  .... Petitioner/s
                                          - Versus -

     Rajkumar IMO Singh

                                                                .... Respondent/s

BEFORE HON'BLE MR. JUSTICE MV MURALIDARAN

28.01.2022

[1] Since argument is already completed in Rev.Pet.(J2)

No.1 of 2021 and pending for delivery of Judgment.

[2] Therefore, Registry is directed to post this matter on

31.01.2022 for delivery of judgment in Rev.Pet.(J2) No.1 of 2021 as well

as hearing of this election petition.

[3] Registry is directed to issue copy of this order to both the

parties to their Whapsapp/e-mail.

JUDGE

John Kom