N. Sarat Singh & Anr vs State Of Manipur & Anr
2022 Latest Caselaw 543 Mani

SHAMURAILATPAM              Digitally signed by
                            SHAMURAILATPAM SUSHIL SHARMA
SUSHIL SHARMA               Date: 2022.12.05 12:59:38 +05'30'
                                                                     Page |1



                                                                Items No.7-10
                    IN THE HIGH COURT OF MANIPUR
                              AT IMPHAL

                           WP(C) No. 833 of 2022
  N. Sarat Singh & Anr.
                                 ...Petitioners
           - Versus -

  State of Manipur & Anr.
                                ...Respondents

With MC(WP(C)) No. 345 of 2022 With MC(WP(C)) No. 346 of 2022 With WP(C) No. 828 of 2022

B EF O R E HON'BLE MR. JUSTICE MV MURALIDARAN

01.12.2022

[1] Heard Mr. M. Rarry, learned counsel for the applicant in

MC(WP(C)) No. 346 of 2022 and Mr. HS Paonam, learned senior counsel

for the respondent.

[2] Reserved for order in MC (WP(C)) No. 346 of 2022.

[3] Earlier interim order passed by this Court is extended till the

announcement of the judgment.

JUDGE

Sushil