Dr. Thoudem Tomcha Singh vs Central Bureau Of Investigation
2022 Latest Caselaw 389 Mani

                                                                                 Item Nos. 49 & 50
LAIRENMAYUM
INDRAJEET                           IN THE HIGH COURT OF MANIPUR
SINGH
Digitally signed by                           AT IMPHAL
LAIRENMAYUM INDRAJEET
SINGH
Date: 2022.08.24 15:12:34
+05'30'
                                          Crl.Rev.P. No. 18 of 2017
                                                     With
                                          Crl.Rev.P. No. 19 of 2017

            Dr. Thoudem Tomcha Singh
                                                                                      ....Petitioner
                                                     - Versus -

            Central Bureau of Investigation, A.C.B, Imphal Branch
                                                                                   ...Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 24.08.2022

Mr. Ch. Dhananjoy, learned senior counsel, appears for the

petitioner in Crl.Rev.P. No. 18 of 2017; and Ms. Maya Yadav, learned

counsel, appears for the petitioner in Crl.Rev.P. No. 19 of 2017.

Mr. W. Darakishwor, learned senior counsel, appears for the CBI.

This Court is informed that the judgment is still awaited in the

connected matter and that it would have an impact in these cases.

Post on 29.09.2022.

CHIEF JUSTICE

Indrajeet